Indian Oil Corporation Ltd. & Ors vs Prabir Kumar Baidya & Ors
2023 Latest Caselaw 117 Cal

04.01.2023
Court No.12
 S/L. No. 1
  Suvayan/
  Sourav
                                  MAT 151 of 2022

                        Indian Oil Corporation Ltd. & Ors.
                                       Vs.
                           Prabir Kumar Baidya & Ors.

              Mr. Jishnu Saha, Sr. Adv.
              Mr. M. S. Yadav
              Ms. Satabdi Naskar
                                                  ...for the appellants.

              Mr. Biswaroop Bhattacharya
              Mr. Pritam Choudhury
              Ms. Priti Banerjee
              Mr. Abhisek Addhya
                                            ...for the respondent No. 1.

Written notes of submission filed by the learned

Counsel be kept on record.

Heard Mr. Jishnu Saha, learned Senior Counsel

being assisted by Mr. M. S. Yadav learned Counsel for

the appellants and Mr. Biswaroop Bhattacharya,

learned Counsel being assisted by Mr. Pritam

Choudhury, learned Counsel for the respondent No. 1.

Hearing concluded.

Judgment reserved.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)