Starlite Vyapaar Pvt. Ltd vs Sahul Finance Limited
2023 Latest Caselaw 115 Cal/2

OD 6

EC 391/2019 IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

STARLITE VYAPAAR PVT. LTD.

VERSUS SAHUL FINANCE LIMITED

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 11th January, 2023.

APPEARANCE:

Mr. Shuvasish Sengupta,Adv.

Mr. Balarko Sen,Adv.

Mr. Soumyajit Mishra,Adv. ...for the decree-holder/petitioner.

The Court:- The judgment-debtor is not represented. The decree-holder

submits that in compliance with the order dated 23 rd December, 2022, the

judgment-debtor has paid Rs. 10 lakh as a part of the decretal amount. The

judgment-debtor is directed to pay the balance decretal amount by 20 th

January, 2023.

Let the matter appear on 20th January, 2023 for further order.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra