J. D. Electrical Products Private ... vs Purbachal Udyog
2023 Latest Caselaw 11 Cal/2

OD 5

                                ORDER SHEET
                                 EC/87/2021
                              IA NO:GA/1/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                 J. D. ELECTRICAL PRODUCTS PRIVATE LIMITED
                                     VS
                              PURBACHAL UDYOG


    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 2nd January, 2023.



                                                                          Appearance:
                                                          Mr. Satadeep Banerjee, Adv.
                                                     Mr. Subhankar Chakraborty, Adv.
                                                     Mr. Saptarshi Bhattacharjee, Adv.
                                                             Ms. Ruchira Manna, Adv.
                                                                     Ms. S. Paul, Adv.
                                                                    ...for the petitioner

                                                               Mr. P. Mukherjee, Adv.
                                                         Mr. Emon Bhattacharya, Adv.
                                                                  Ms. Pooja Sah, Adv.
                                                             ...for the judgment debtor

          The Court: Heard counsel appearing on behalf of the parties.           In IA

No.GA/1/2022 filed by the respondent in EC/87/2021, let affidavits be

exchanged.

Accordingly, let affidavit-in-opposition be filed within a period of one week

from date; reply thereto, if any, within one week thereafter. Let this matter

appear two weeks hence.

(SHEKHAR B. SARAF, J.) B.Pal