Bahadur Singh Kathotia vs Smt. Purabi Basu
2023 Latest Caselaw 948 Cal

03.02.2023

Sl. 26 Amalranjan IN THE HIGH COURT AT CALCUTTA CIVIL REVISIONAL JURISDICTION APPELLATE SIDE

C.O. 2575 of 2022

Bahadur Singh Kathotia Vs Smt. Purabi Basu

Mr. Partha Pratim Roy Mr. Debdas Khanna Mr. Dyutiman Banerjee ...for the petitioner Mr. Arnab Nandi Mr. Arka Prabha Chaudhury ...for the opposite party

Learned advocate for the petitioner and

learned advocate for the opposite party are

present.

Heard learned advocates for the parties.

Hearing is concluded.

Let the matter appear on 17th February,

2023 for judgment.

Interim order granted earlier shall continue

for a further period of 2 weeks or until further

order, whichever is earlier.

( Biswaroop Chowdhury,J. )