Citation : 2023 Latest Caselaw 939 Cal
Judgement Date : 3 February, 2023
197 IN THE HIGH COURT AT CALCUTTA 03.02.2023
CONSTITUTIONAL WRIT JURISDICTION D. Hira Ct 550 APPELLATE SIDE WPA 7660 of 2009
Jagdish Jatav Vs.
Union of India & Ors.
For the petitioner : Mr. K.B.S. Mahapatra, Mr. Kasinath Bhattacharya.
For Union of India : Ms. Chandreyi Alam.
Hearing of the matter is concluded.
Let the matter be reserved for judgment.
(Raja Basu Chowdhury, J.)
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