A. M. Industries Limited vs Steel Authority Of India Limited
2023 Latest Caselaw 530 Cal/2

OD 5

IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

EC/79/2020 A. M. INDUSTRIES LIMITED VS STEEL AUTHORITY OF INDIA LIMITED

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 22nd February, 2023.

APPEARANCE:

Mr. Debmalya Ghosal,Adv.

Mr. Atish Ghosh,Adv.

Mr. Tanmoy Sett,Adv.

Ms. Antara Dey,Adv.

Ms. Sumana Biswas,Adv.

...for decree-holder.

Mr. Arijit Basu,Adv.

...fopr judgment-debtor.

The Court: Both the parties are represented. Judgment-debtor seeks to

file affidavit-in-opposition to the supplementary affidavit filed this day.

Let affidavit-in-opposition be filed by 13 th March, 2023.

Let the matter appear on 15th March, 2023.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra