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Balmer Lawrie And Company Limited vs Ravishankar Ramchandran And Anr
2023 Latest Caselaw 523 Cal/2

Citation : 2023 Latest Caselaw 523 Cal/2
Judgement Date : 22 February, 2023

Calcutta High Court
Balmer Lawrie And Company Limited vs Ravishankar Ramchandran And Anr on 22 February, 2023

OD 24

IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

EC/193/2022 IA NO: GA/1/2022

BALMER LAWRIE AND COMPANY LIMITED VS RAVISHANKAR RAMCHANDRAN AND ANR

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 22nd February, 2023.

APPEARANCE:

Ms. Sonal Shah,Adv.

Mr. Kushagra Shah,Adv.

...for decree-holder.

Mr. Sakya Sen,Adv.

...for judgment-debtor no. 1

The Court: -The judgment-debtor no. 1 and the decree-holder have

exchanged their proposal and counter proposal and they will make submission

on the next date.

Let the matter appear on 15th March, 2023.

The interim order granted earlier is extended till 31 st March, 2023.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra

 
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