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Srei Equipment Finance Limited vs Prabir Mondal
2023 Latest Caselaw 485 Cal/2

Citation : 2023 Latest Caselaw 485 Cal/2
Judgement Date : 17 February, 2023

Calcutta High Court
Srei Equipment Finance Limited vs Prabir Mondal on 17 February, 2023
OD-35
                                 ORDER SHEET

                                  EC/313/2019
                                IA NO: GA/1/2022

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                       SREI EQUIPMENT FINANCE LIMITED
                                     VS
                               PRABIR MONDAL


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 17th February, 2023 Appearance:

Mr. Swatarup Banerjee, Adv. Mr. Subhankar Chakraborty, Adv.

Ms. Ruchira Manna, Adv.

Mr. Priyankar Saha, Adv.

The Court: The judgment-debtor no.1 is directed to be present in Court

two weeks hence for examination.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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