Shamlal Jotwani & Anr vs Veena Jotwani
2023 Latest Caselaw 413 Cal/2

OD-1
                                ORDER SHEET

                              AP/472/2009
                 IA No. GA/1/2017 (Old No. GA/2225/2017)

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                         SHAMLAL JOTWANI & ANR.
                                  -VS-
                             VEENA JOTWANI


     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : February 13, 2023.
                                                                       Appearance:
                                                         Mr. Aniruddha Mitra, Adv.
                                                                Mr. T. K. Sen, Adv.
                                                          Mr. Anirban Ghosh, Adv.
                                                               ... for the petitioner

                                                         Mr. Anubhav Sinha, Adv.
                                                         Ms. Reshmi Hossain, Adv.
                                                              ... for the respondent

The Court: Counsel for the respective parties are present and have

filed their written notes of argument. Let the same be kept with the record.

Fix for judgment.

(KRISHNA RAO, J.)

RS