Madhu Sudan Dutt And Ors vs Sm. Malabika Dutt And Ors
2023 Latest Caselaw 400 Cal/2

Citation : 2023 Latest Caselaw 400 Cal/2
Judgement Date : 10 February, 2023

Calcutta High Court

Madhu Sudan Dutt And Ors vs Sm. Malabika Dutt And Ors on 10 February, 2023

    ORDER                                                         OD-16
                                CS/75/1970
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION


                     MADHU SUDAN DUTT AND ORS.
                              VERSUS
                     SM. MALABIKA DUTT AND ORS.


   BEFORE:
   THE HON'BLE JUSTICE SUGATO MAJUMDAR

Date : 10th February 2023.

APPEARANCE:

Mr. Purna Chandra Paul Chowdhury, Advocate Mr. Deep Narayan Mukherjee, Advocate Mr. Gopal Paul Chowdhury, Advocate ...... for plaintiffs.

The Court:- Heard.

The matter is reserved for judgment.

(SUGATO MAJUMDAR, J.)

s.kumar

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