Bidyabati Devi Alias Bidyawati ... vs Unknown
2023 Latest Caselaw 395 Cal/2

Citation : 2023 Latest Caselaw 395 Cal/2
Judgement Date : 9 February, 2023

Calcutta High Court

Bidyabati Devi Alias Bidyawati ... vs Unknown on 9 February, 2023

OD-5
                               ORDER SHEET


                         IA No.GA 1 of 2022
                                 In
                           PLA 24 of 2022
                  IN THE HIGH COURT AT CALCUTTA
              TESTAMENTARY & INTESTATE JURISDICTION
                           ORIGINAL SIDE


                          IN THE GOODS OF :
       BIDYABATI DEVI ALIAS BIDYAWATI DEVI DUBEY, DECEASED



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 9th February, 2023.

Mr. Chittapriya Ghosh, Ms. Priyanka Saha, Komal Singh, Mr. Somesh Kr. Ghosh, Advocates for the petitioner.

The Court : After hearing the petitioner and considering the ratio laid

down in the Division Bench judgment of the High Court of Judicature at

Bombay reported in AIR 2011 Bombay 136, the matter is adjourned and

shall appear under the heading 'For Orders' on 23rd February, 2023.

(ARINDAM MUKHERJEE, J.)

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