Mjunction Services Ltd vs Bijoy Kumar Gupta
2023 Latest Caselaw 301 Cal/2

OD 2
                              ORDER SHEET
                               EC/230/2015
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                          MJUNCTION SERVICES LTD.
                                  VERSUS
                            BIJOY KUMAR GUPTA


  BEFORE:
  The Hon'ble JUSTICE BIBHAS RANJAN DE

Date: 2nd February, 2023.

Appearance:

Mr. Swarnendy Ghosh, Adv.

Ms. Suchishmita Chatterjee Ghosh, Adv.

Mr. Malay Kumar Seal, Adv.

. . .for the decree holder.

Ms. Monika Kairax, Adv.

Mr. Farhan Ghaffar, Adv.

Ms. Prerana Vishwas, Adv.

. . .for the judgment debtor.

The Court: Examination of judgment debtor is closed.

On the prayer of the learned advocates for the parties, the application is

returnable on 9th February, 2023. However, judgment debtor is directed to

comply with the order dated 10th January, 2023 in the meantime. To date for

final hearing. The judgment debtor shall remain present on 9th February, 2023.

(BIBHAS RANJAN DE, J.) sp/