Citation : 2023 Latest Caselaw 1505 Cal
Judgement Date : 28 February, 2023
28.02.2023
Court No.30 BM CRR 964 of 2019
Bablu Patra Vs.
State of West Bengal & Ors.
CRA 21 of 2019 has been disposed of by a co-
ordinate Bench of this court having jurisdiction. The
present revisional application of the year 2019 has been
preferred against the same judgment and order.
Accordingly, to avoid conflicting decision CRR 964 of
2019 is released from the list of this court and the same
be placed before the Hon'ble The Chief Justice for
necessary direction.
( Shampa Dutt (Paul), J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!