WPA/19835/2022
2023 Latest Caselaw 1502 Cal

Citation : 2023 Latest Caselaw 1502 Cal
Judgement Date : 28 February, 2023

Calcutta High Court (Appellete Side)

WPA/19835/2022 on 28 February, 2023

February 28, 2023
  ARDR
  (274)
                                      WPA 19835 of 2022

                    Adv. Sattwik Bhattacharjee,
                                                         ... for the petitioner.
                    Adv. Srijan Nayak,
                    Adv. Rituparna Maitra,
                                                              ...for the State.


                          Heard learned counsels for the parties.

                          Learned counsel for the State respondents seeks to

rely upon relevant documents including the judgment of a

coordinate Bench of this Court on this issue.

Let the matter appear under the same heading for

further consideration on 17th March, 2023.

(Suvra Ghosh, J.)

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