Sandhya Sasmal & Ors vs Oriental Insurance Co. Ltd. & Anr
2023 Latest Caselaw 1462 Cal

                        IN THE HIGH COURT AT CALUTTA
                           Civil Appellate Jurisdiction
 27.02.2023
 SL No.16
Court No. 654
    Ali


                           F.M.A.T. 1104 of 2017

                            Sandhya Sasmal & Ors.
                                     Vs.
                           Oriental Insurance Co. Ltd. & Anr.

                        Mr. Sandip Bandyopadhyay
                                   ...for the appellants-claimants.

                        Mr. Rajesh Singh
                        ....for the respondent no.1-Insurance Co.

Mr. Sandip Bandyopadhyay, learned

advocate for appellants-claimants submits that

another appeal being FMAT 1105 of 2017 arising out

of self-same judgment has been fixed for hearing on

17.03.2023 and submits for fixing a date for hearing

of this appeal on the said date.

Mr. Rajesh Singh, learned advocate appears

for respondent no.1-insurance company.

In view of the submissions made on behalf of

appellants-claimants, let the matter appear on

17.03.2023 under the heading "Hearing".

(Bivas Pattanayak, J.)