Citation : 2023 Latest Caselaw 1391 Cal
Judgement Date : 23 February, 2023
31 23.02.2023 SM Ct. 39
WPA 10293 of 2015
Mr. Amit Kumar Pan Mr. Tanusri Santra ...for the petitioners.
Mr. Chandi Charan Dey Mr. Anirban Sarkar ......for the State
Notes of arguments filed on behalf of the
petitioner and the State are taken on record.
Hearing is concluded and judgment is reserved.
(Jay Sengupta, J.)
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