Rup Lakhi Chand Yadav & Ors vs Dayaram Gowala & Ors
2023 Latest Caselaw 1380 Cal

14 23.02.

 Ct    2023                      CO No. 288 of 2023

rup                           Lakhi Chand Yadav & Ors
                                       versus
                               Dayaram Gowala & Ors.

Mr. Ganesh Shrivastava, Adv.

Mr. Sukanta Das, Adv. .... For the petitioners.

The revisional application is directed against the

judgment and order dated 19.11.2022 passed by Small

Causes Court, Sealdah.

The issue raised in this revisional application

requires hearing of opposite parties.

Accordingly, petitioners are directed to serve the

copy of application upon the opposite party Nos. 1 to 9

and their learned advocates before the Trial Court, by

speed post with A/D, and furnish affidavit of service on

the next returnable date.

List the matter three weeks after.

(Bibhas Ranjan De, J.)