Kamal Moni Dutta vs Narayan Chandra Roy & Anr
2023 Latest Caselaw 1377 Cal

23.02.2023 Sl no.4 Ct no. 30 CRR 150 of 2020

IA No: CRAN 1 of 2023

Kamal Moni Dutta

Vs

Narayan Chandra Roy & Anr.

Mr. P. Roy Ms. S. Ghosh ...for the Petitioner.

Mr. M. Nandi Mr. Mayukh Nandi ...for the Opposite Party.

CRAN 1 of 2023 is moved in presence of the opposite

party praying for more time/installments to pay the fine

amount of Rs. 4,00,000 due to the poor financial condition of

the petitioner by modification of this court's judgment/order

dated 04.01.2023.

No objection raised.

Accordingly the petitioner is granted 8 (eight) equal

monthly installments to pay the amount of Rs. 4,00,000/-

starting from March, 2023.

CRAN 1 of 2023 stands disposed of.

(Shampa Dutt (Paul), J.)