22.02.23 vs Sl-12 Sandip Das
2023 Latest Caselaw 1342 Cal

Citation : 2023 Latest Caselaw 1342 Cal
Judgement Date : 22 February, 2023

Calcutta High Court (Appellete Side)

22.02.23 vs Sl-12 Sandip Das on 22 February, 2023

                                 FA 25 of 2021
                                   Milan Das
22.02.23                               v.
 Sl-12                            Sandip Das
 Ct.32
 (S.R.)    Mr. Sudip Ghosh
           Mr. Ashis Kumar Dutta                  ... for the appellant.

           Mr. S.M. Obaidullah
           Mr. Roni Chowdhury                    ... for the respondent.

Affidavit of service filed by the appellant be kept on

record.

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

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