Sabbir Khan vs The Project Manager
2023 Latest Caselaw 1306 Cal

S/L 39
20.02.2023

Suvayan CO 1508 of 2022

Sabbir Khan Vs.

The Project Manager, West Bengal State Electricity Distribution Company Limited & Anr.

Mr. Krishna Das Podder Mr. Pradip Paul ...for the petitioner.

Mr. Sujit Sankar Koley ...for the opposite parties.

Both the parties are represented by their respective

learned Advocates.

The supplementary affidavit as filed today on

behalf of the petitioner be taken on record.

Heard learned Advocate for the petitioner and the

opposite parties at length.

Judgment is reserved.

(Partha Sarathi Sen, J.)