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WPA/22976/2018
2023 Latest Caselaw 1303 Cal

Citation : 2023 Latest Caselaw 1303 Cal
Judgement Date : 20 February, 2023

Calcutta High Court (Appellete Side)
WPA/22976/2018 on 20 February, 2023
   63
20.02.2023
  ssi
                         WPA 22976 of 2018
   Ct 39


                        Mr. Debabrata Saha Roy
                        Mr. Pingal Bhattacharyya
                        Mr. Subhankar Das
                                       ...for the petitioner
                        Mr. Sanjib Kr. Mal
                        Mr. Bimalendu Das
                        Ms. Shomrita Das
                        Mr. Shomrik Das
                                       ...for the respondent nos. 1 to 9

Hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)

 
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