Manjula Ghosh & Anr vs Anjan Ghosh & Anr
2023 Latest Caselaw 1198 Cal

Citation : 2023 Latest Caselaw 1198 Cal
Judgement Date : 13 February, 2023

Calcutta High Court (Appellete Side)

Manjula Ghosh & Anr vs Anjan Ghosh & Anr on 13 February, 2023

13.02.2023
Item No.16
Court No.32
Avijit Mitra
                               FA No. 72 of 2018


                              Manjula Ghosh & anr.
                                    - Versus -
                               Anjan Ghosh & anr.


                        Mr. A.C. Kar, Sr. Adv.,
                        Ms. Sarmila Das
                                           ...for the appellants
                        Mr. Javed K. Sanwarwala,
                        Mr. Farah Anjum,
                        Mr. Shariq A. Sanwarwala
                                           ....for the respondent no.1

The learned advocates appearing for the

respective parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee,J.) (Tapabrata Chakraborty, J.)

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