Hossain Sk vs Unknown
2023 Latest Caselaw 1159 Cal

10.02.2023 Serial no.48 Dd

CRA 238 of 2020

In the matter of : Hossain Sk .... ...Appellant

Mr. Milon Mukherjee, ld. Sr. adv. Mr. Rahul Ganguly, Mr. Dibakar Sardar, Advocates ... ...For the appellant

Mr. Prasun Kumar Datta, ld. APP Mr. Sanjoy Bardhan, Mr. Santanu Deb Roy, Advocates ... ...For the State

Heard the learned senior advocate appearing for the appellant.

Written notes on argument filed in Court be taken on record.

List the appeal on February 16, 2023, as prayed for.

The department, pursuant to order dated January 31, 2023 reports that, no other appeal is pending directed against the impugned judgment and order by any other appellant.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)