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Bhuiya @ Bhuia @ Bhuiya vs M/S. Eastern Coal Fields Limited & ...
2023 Latest Caselaw 1021 Cal

Citation : 2023 Latest Caselaw 1021 Cal
Judgement Date : 7 February, 2023

Calcutta High Court (Appellete Side)
Bhuiya @ Bhuia @ Bhuiya vs M/S. Eastern Coal Fields Limited & ... on 7 February, 2023
   06
7.2.2023
 S.D.



                                W.P.A. 16856 of 2021

                       Usha Kumari Bhuiya @ Bhuia @ Usha
                             Bhuiya @ Bhuia @ bhuiya
                                        Vs.
                      M/s. Eastern Coal Fields Limited & Ors.

                Mr. Partha Ghosh
                Mr. Amal Kumar Dutta
                Mr. Rahul Agarwala
                Ms. Simran Sureka
                Mr. Debashis Das
                                           ...For the petitioner
                Mr. Manik Das
                Ms. Tanushree Das Gupta
                                            ..For the ECL.

                Mr. Ghosh, learned counsel appearing on behalf of the

           petitioner prays for filing of necessary judgments by way of

           an Additional compilation of judgments.

                Mr. Das, learned counsel appears on behalf of the

           respondents/Eastern Coal Fields Limited (ECL).

Let the matter appear for further consideration as

marked "For Orders" on March 15, 2023.

All parties shall act on the server copy of this order

duly downloaded from the website of this Court.

(Lapita Banerji, J.)

 
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