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D.Hira vs Union Of India
2023 Latest Caselaw 1019 Cal

Citation : 2023 Latest Caselaw 1019 Cal
Judgement Date : 7 February, 2023

Calcutta High Court (Appellete Side)
D.Hira vs Union Of India on 7 February, 2023

07.02.2023

Court No.236 CRR 1256 of 2010

Mithu Saha D.Hira Vs. Union of India

Mr. Sandipan Ganguly, ld. Senior Adv., Ms. Manasmita Mukherjee.

... for the petitioner

Heard learned Counsel for the petitioner. Hearing of the matter is concluded. Let the matter be reserved for judgment.

(Siddhartha Roy Chowdhury, J.)

 
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