Pintu @ Buro Sutradhar & Anr vs Unknown
2023 Latest Caselaw 1017 Cal

                                      CRA 265 of 1999
07.02.2023

S/L. 12 In the matter of: Pintu @ Buro Sutradhar & Anr. Court No.12 ....Appellants.

  Sourav/
 Suvayan      Ms. Sutapa Sanyal
                                                           ... for the appellants.

Mr. Prasun Kumar Dutta, Ld. APP Mr. Pravas Bhattacharya Mr. M. A. A. Begg ... for the State.

Judgment dictated in Court. Judgment follows.

The Secretary, High Court, Legal Services Committee is

directed to give fees at the appropriate scale to Ms. Sutapa

Sanyal, learned amicus curiae for the appellant in this appeal.

Department is directed to forward a copy of this order

to Secretary, Calutta High Court Legal Services Committee for

doing the needful.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)