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Asoke Patra vs State Of West Bengal & Ors
2023 Latest Caselaw 1011 Cal

Citation : 2023 Latest Caselaw 1011 Cal
Judgement Date : 7 February, 2023

Calcutta High Court (Appellete Side)
Asoke Patra vs State Of West Bengal & Ors on 7 February, 2023
   3-7
07.02.2023
  AKG
 Ct. 238

                            W.P.A. 10489 of 2022
                                Asoke Patra
                                     Vs.
                        State of West Bengal & Ors.
                            W.P.A. 13527 of 2022
                           Parthamoy Karmakar
                                     Vs.
                        State of West Bengal & Ors.
                            W.P.A. 16082 of 2022
                                Manash Roy
                                     Vs.
                        State of West Bengal & Ors.
                            W.P.A. 16780 of 2022
                              Chanchal Shaikh
                                     Vs.
                        State of West Bengal & Ors.
                            W.P.A. 18757 of 2022
                                Priya Halder
                                     Vs.
                        State of West Bengal & Ors.

             Mr. Mrinal Kanti Sardar
                                         ...For the petitioner in
                                          W.P.A. 10489 of 2022.
             Mr. Soumyen Datta
             Mr. Tapas Singha Roy
                                         ...For the petitioner in
                                          W.P.A. 13527 of 2022.
             Mr. Syamal Kumar Das
             Ms. Smita Pal
             Ms. Krishna Yadav
                                         ...For the petitioner in
                                          W.P.A. 16082 of 2022.
             Mr. Nitya Gopal Mukherjee
             Ms. Anindita Banerji
                                         ...For the petitioner in
                                          W.P.A. 16780 of 2022.
                        2




      Mr. Santanu Chatterjee,
      Mrs. Divya Chatterjee,
      Mr. Rajendra Kr. Nandi
                                   ...For the petitioner in
                                    W.P.A. 18757 of 2022.
      Mr. Abhinaba Dawn
                                   ...For the College in
                                      W.P.A. 10489 of 2022.
      Mr. R.P. Motilal
      Mr. Pashupati Sana
                                   ...For the College in
                                      W.P.A. 13527 of 2022.
      Mr. Chayan Gupta
      Mr. Sandip Dasgupta
      Mr. Saquib Siddiqui
                               ..For the Calcutta University.
      Mr. Tapan Kumar Mukherjee, Sr.Adv.,
      Ms. Debdooti Dutta
                                  ...For the State in
                                    W.P.A. 13527 of 2022.
      Mr. Swapan Kumar Dutta, Sr.Adv. & A.G.P.,
      Mr. Pradyot Kumar Das
                                   ...For the State in
                                    W.P.A. 16082 of 2022.
      Mr. Swapan Kumar Dutta, Sr.Adv. & A.G.P.,
      Mr. Tapas Kumar Dey
                                   ...For the State in
                                    W.P.A. 16780 of 2022.
      Mrs. Paramita Pal
                                 ...For the State in
                                    W.P.A. 10489 of 2022.
      Mr. Subhrangsu Panda
      Ms. Ina Bhattacharyya
      Ms. Mithu Singha Mahapatra
                         ...For the Respondent Nos. 6 to 9 in

W.P.A. 18757 of 2022.

Let the written notes of argument filed by the

respective parties be kept with the records.

Heading is concluded and judgment is reserved.

(Kausik Chanda, J.)

 
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