Panchami Das Podder (Samanta) vs Aparna Moulik
2023 Latest Caselaw 7587 Cal

Calcutta High Court (Appellete Side)

Panchami Das Podder (Samanta) vs Aparna Moulik on 7 December, 2023

Author: Amrita Sinha

Bench: Amrita Sinha

   80
07.12.2023

s.h.

In The High Court At Calcutta Special Civil Jurisdiction Appellate Side

C.P.A.N. 1043 of 2023 in W.P.A. 16090 of 2019

Panchami Das Podder (Samanta)

-versus Aparna Moulik

Mr. Kamalesh Bhattacharya, Mr. G. Patra, Mr. Subrata Mukherjee ...For the Petitioner.

The petitioner alleges violation of the direction passed in the judgment dated 20.07.2022.

The petitioner is directed to serve a copy of the contempt application upon the alleged contemnor intimating that the matter will appear in the list on 18th January, 2024.

Pendency of the contempt application will not stand in the way of the alleged contemnor to comply the direction passed by the Court.

( Amrita Sinha, J.)