Poonawalla Fincorp Limited vs Vinod Tulsidas Binzade And Anr
2023 Latest Caselaw 3481 Cal/2

Calcutta High Court

Poonawalla Fincorp Limited vs Vinod Tulsidas Binzade And Anr on 15 December, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OD-1
                                 ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                   EC/317/2021

                        POONAWALLA FINCORP LIMITED
                                    VS
                      VINOD TULSIDAS BINZADE AND ANR.


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : December 15, 2023 Appearance:

Mr. K.K. Pandey, Adv.

Ms. Enakshi Saha, Adv.

...for the award-holder

The Court:- The advocate-on-record of the award-holder places an order

dated 14th August, 2023 which records that the judgment-debtor no. 1

undertook to file its affidavit of assets by 6th September, 2023.

It is submitted that no such affidavit has been filed till date.

List this matter on 5th January, 2024.

The award-holder will communicate this order on the award-debtors.

If the award-debtors continue to flout the undertaking given to the Court,

the Court will proceed to pass appropriate orders.

(MOUSHUMI BHATTACHARYA, J.)

kc/sg.