Tata Motors Limited vs Taiyab Ali & Anr
2023 Latest Caselaw 3434 Cal/2

Calcutta High Court

Tata Motors Limited vs Taiyab Ali & Anr on 13 December, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-24
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE

                                   EC/869/2015

                              TATA MOTORS LIMITED
                                       VS
                                TAIYAB ALI & ANR


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th December, 2023.

Appearance:

Mr. Saubhik Chowdhury, Adv.

...for petitioner.

Mr. Pankaj Agarwal, Adv.

Ms. Muskan Agarwal, Adv.

...for award debtor.

The Court : At the instance of the parties, let this matter appear in the

Monthly List of January, 2024 under the heading 'For Examination of the Judgment

Debtor.'

The judgment debtor no. 1 is directed to be present on the returnable date. In

the absence of the judgment debtor no. 1 appropriate orders for warrant of arrest

would be issued against the judgment debtor no. 1 on the returnable date.

(RAVI KRISHAN KAPUR, J.) SK.