M/S Punam Projects (P) Ltd vs Sri Rajendra Singh & Ors
2023 Latest Caselaw 3427 Cal/2

Calcutta High Court

M/S Punam Projects (P) Ltd vs Sri Rajendra Singh & Ors on 13 December, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-25
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE

                                     EC/135/2017

                            M/S PUNAM PROJECTS (P) LTD
                                        VS
                             SRI RAJENDRA SINGH & ORS


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th December, 2023.

Appearance:

Mr. Ranjit Singh, Adv.

Ms. Pooja Sett, Adv.

...for petitioner.

Mr. Pankaj Agarwal, Adv.

Ms. Muskan Agarwal, Adv.

...for award debtor.

The Court : Affidavit of Assets filed on behalf of the judgment debtor no. 3 be

kept with the records. The award holder prays for examination of the judgment

debtors.

Let this matter appear in the Monthly List of January, 2024.

In the meantime, the award debtors are directed to be present personally for

examination.

(RAVI KRISHAN KAPUR, J.) SK.