Apeejay House ( P) Ltd vs Coal India Ltd
2023 Latest Caselaw 3424 Cal/2

Calcutta High Court

Apeejay House ( P) Ltd vs Coal India Ltd on 13 December, 2023

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD 3+4

               IN THE HIGH COURT AT CALCUTTA
             ORDINARY ORIGINAL CIVIL JURISDICTION
                        ORIGINAL SIDE

                      IA NO. GA/11/2023
                        In CS/42/2006

                    APEEJAY HOUSE ( P) LTD
                             Vs
                       COAL INDIA LTD.

                            WITH

                      IA NO. GA/12/2023
                        In CS/72/2006

                   APEEJAY HOUSE PVT. LTD.
                             Vs
                       COAL INDIA LTD.


 BEFORE:
 The Hon'ble JUSTICE SUGATO MAJUMDAR

Date :13th December, 2023.

APPEARANCE:

Mr. Abhrajit Mitra, Sr. Adv.

Mr. Aritra Basu,Adv.

Mr. Sanjiv Kr. Trivedi,Adv. Ms. Iram Hassan,Adv.

Mr.Sanket Sarawgi,Adv.

...for the plaintiff.

Mr. Pradip Kumar Dutta,Sr. Adv. Ms. Akanksha Mukherjee,Adv.

Mr.Pradipta Bose,Adv.

...for the defendant.

The Court:- Re: GA 11 of 2023

The judgment dated 6.10.2023 stands rectified to the following extent:-

Names of the learned Counsel be corrected as follows:

Mr. Abhrajit Mitra,Sr. Adv.

Mr. Debanjan Mandal,Adv.

Mr. Sanjiv Kr. Trivedi,Adv.

Mr. Aritra Basu,Adv.

Ms. Iram Hassan,Adv.

Mr. Sanket Sarawgi,Adv.

...for the plaintiff.

Mr. Pradip Kumar Dutta,Sr. Adv. Ms. Akanksha Mukherjee,Adv.

Mr.Pradipta Bose,Adv.

...for the defendant.

At page 8 of the judgment, the word 30 th September, 2023 shall

substitute the words "December, 2010" at the end of second paragraph

and "December, 2011" at the end of third paragraph.

The judgment may be rectified accordingly and uploaded.

GA No. 11 of 2023 stands disposed of.

Re: GA 12 of 2023

The judgment dated 6.10.2023 stands rectified to the following extent:-

(1) Names of the learned Counsel be corrected as follows:

Mr. Abhrajit Mitra,Sr. Adv. Mr. Debanjan Mandal,Adv. Mr. Sanjiv Kr. Trivedi,Adv.

Mr. Aritra Basu,Adv.

Ms. Iram Hassan,Adv.

Mr. Sanket Sarawgi,Adv.

...for the plaintiff.

Mr. Pradip Kumar Dutta,Sr. Adv. Ms. Akanksha Mukherjee,Adv.

Mr.Pradipta Bose,Adv.

...for the defendant.

(2) At page 8 of the judgment, the word 30 th September,

2023 shall substitute the words "December, 2010" at

the end of second paragraph and "December, 2011" at

the end of third paragraph.

The judgment may be rectified accordingly and uploaded.

GA No. 12 of 2023 stands disposed of.

(SUGATO MAJUMDAR, J.)

s.chandra