Debabrata Bera And Ors vs The State Of West Bengal And Ors
2023 Latest Caselaw 3414 Cal/2

Calcutta High Court

Debabrata Bera And Ors vs The State Of West Bengal And Ors on 12 December, 2023

OD 5 to 8
                 IN THE HIGH COURT AT CALCUTTA
                CONSTITUTIONAL WRIT JURISDICTION
                          ORIGINAL SIDE

                          WPO/2626/2022
                         IA NO: GA/1/2023

                     DEBABRATA BERA AND ORS
                               VS
                THE STATE OF WEST BENGAL AND ORS


                          WPO/2629/2022
                  SANJIB CHAKRABORTY AND ORS
                               VS
                THE STATE OF WEST BENGAL AND ORS


                          WPO/2631/2022

                   DIPAK KUMAR MISTRY AND ORS
                               VS
                THE STATE OF WEST BENGAL AND ORS


                          WPO/2632/2022
                         IA NO: GA/1/2023

                     PRATTYAY BANIK AND ORS
                               VS
                THE STATE OF WEST BENGAL AND ORS


  BEFORE:
  The Hon'ble JUSTICE RAI CHATTOPADHYAY

Date: 12th December, 2023.

Appearance:

Mr. Bikash Ranjan Bhattacharyya, Adv.

Mr. R.N. Chakraborty, Adv. Ms. Tanushree Das, Adv. . . .for the petitioners.

Mr. Jayanta Samanta, Adv. Mr. Kushal Biswas, Adv.

. . .for the State.

Mr. Alak Kumar Ghosh, Adv.

Mr. Arijit Dey, Adv.

. . .for the K.M.C.

The Court: Hearing is concluded. Judgment is reserved.

(RAI CHATTOPADHYAY, J.)

sp/