Sifandros Carrier Limited vs Srimunisuvrata Agri International ...
2023 Latest Caselaw 3412 Cal/2

Calcutta High Court

Sifandros Carrier Limited vs Srimunisuvrata Agri International ... on 12 December, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

IA No. GA 2 of 2019 (Old No.: GA 118 of 2019 EC No. 975 of 2015 IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

Sifandros Carrier Limited Versus Srimunisuvrata Agri International Limited

Before:

The Hon'ble RAVI KRISHAN KAPUR Date: 12th December 2023

Appearance:

Mr. S. N. Mitra, Sr. Advocate Mr. D. N. Sharma, Advocate Ms. S. Mukhopadhyay, Advocate Mr. S. R. Saha, Advocate for the award-debtor

The Court: The award-debtor is represented and seeks an

adjournment on health grounds of the concerned director of the

award-debtor.

The award-holder is unrepresented.

In such a situation, let this matter appear on 18 January

2024 under the heading "Examination of Judgment Debtor".

(RAVI KRISHAN KAPUR, J.)

R. Bose