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Utsav Projects Private Limited & Anr vs Wadhawan Retail Private Limited
2023 Latest Caselaw 3403 Cal/2

Citation : 2023 Latest Caselaw 3403 Cal/2
Judgement Date : 12 December, 2023

Calcutta High Court

Utsav Projects Private Limited & Anr vs Wadhawan Retail Private Limited on 12 December, 2023

OCD-6
                                 ORDER SHEET

                                   CS/27/2011

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Commercial Division]


                UTSAV PROJECTS PRIVATE LIMITED & ANR.
                                -VS-
                  WADHAWAN RETAIL PRIVATE LIMITED


   BEFORE:
   The Hon'ble JUSTICE KRISHNA RAO

Date : December 12, 2023.

Appearance:

Mr. Debdut Mukherjee, Adv.

Mr. Tapan Sil, Adv.

...for the plaintiffs

The Court: The matter is listed today as "To Be Mentioned" for

correction in the judgment dated 11th October, 2023 passed in CS/27/2011.

While preparing the decree, the department has found that there

are two plaintiffs but in paragraph 32 page 19 of the judgment, this Court

has passed an order holding that the plaintiff is entitled to get decree but

instead of "the plaintiff is entitled to get decree" the same shall be read as

"the plaintiffs are entitled to get decree".

(KRISHNA RAO, J.)

Sbghosh

 
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