Btl Epc Ltd vs Waree Energies Ltd
2023 Latest Caselaw 3402 Cal/2

Calcutta High Court

Btl Epc Ltd vs Waree Energies Ltd on 12 December, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-7
                                  ORDER SHEET

                                   AP/793/2023

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

                                BTL EPC LTD.
                                     Vs.
                             WAREE ENERGIES LTD.

BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 12th December, 2023.
                                                                           Appearance:
                                                              Ms. Noelle Banerjee, Adv.
                                                          Mr. Siddhartha Sharma, Adv.
                                                                 Mr. Rishav Dutta, Adv.
                                                                Ms. Debarati Das, Adv.
                                                                     ...for the petitioner

                                                            Mr. Kumarjit Banerjee, Adv.
                                                        Ms. Sanchari Chakraborty, Adv.
                                                        Ms. Tanishka Khandelwal, Adv.
                                                                Mr. Aadil Nahsud, Adv.
                                                                    ..for the respondent

The Court: The points of argument raised on behalf of the parties is (a) of

a dispute and (b) of whether the four purchase orders can be treated as a

composite dispute for transferring the dispute to arbitration.

Counsel have taken the Court through documents in support of their

submissions.

List this matter tomorrow, i.e., on 13th December, 2023 under the

heading "For Judgment".

(MOUSHUMI BHATTACHARYA, J.) sg.