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Smt. Madhuchanda Sirkar & Ors vs Sri Mrinal Kanti Sirkar
2023 Latest Caselaw 3380 Cal/2

Citation : 2023 Latest Caselaw 3380 Cal/2
Judgement Date : 11 December, 2023

Calcutta High Court

Smt. Madhuchanda Sirkar & Ors vs Sri Mrinal Kanti Sirkar on 11 December, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-11-12
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE

                                   EC/237/2014

                        SMT. MADHUCHANDA SIRKAR & ORS
                                       VS
                             SRI MRINAL KANTI SIRKAR

                              EC/347/2014
 IA NO: GA/1/2018(Old No:GA/3376/2018), GA/2/2019(Old No:GA/1815/2019),
                    GA/3/2022, GA/4/2022, GA/5/2022

                                 MRINAL SIRKAR
                                      VS
                           MADHU CHANDA SIRKAR & ORS

      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th December, 2023.

Appearance:

Mr. Rohit Banerjee, Adv.

Mr. Alamash Alim, Adv.

...for award holder.

Mr. Tarique Quasimuddin, Adv.

Ms. Sanchita Chaudhuri, Adv.

...for judgment debtor.

The Court : At the instance of the award holder and in order to effect

substitution in terms of the earlier order of Court, let this matter appear alongwith

all the connected applications in the Monthly List of January, 2024.

In the meantime, the award holder is also directed to file a compilation of all

the orders passed in the execution proceeding and also endorse a copy of the award.

The Department is also directed to produce the records of this proceedings on

the returnable date.

The award-holder is also directed to prepare a informal compilation of all the

pleadings.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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