Tata Capital Financial Services Ltd vs Maa Kali Automobiles And Ors
2023 Latest Caselaw 3369 Cal/2

Calcutta High Court

Tata Capital Financial Services Ltd vs Maa Kali Automobiles And Ors on 8 December, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-35
                                  ORDER SHEET

                                   EC/30/2022

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)


                    TATA CAPITAL FINANCIAL SERVICES LTD.
                                     VS
                      MAA KALI AUTOMOBILES AND ORS.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
   Date : 8th December, 2023.
                                                                            Appearance:
                                                          Mr. Swatarup Banerjee, Adv.
                                                           Ms. Akansha Chopra, Adv.
                                                                ...for the award-holder

                                                             Mr. Razzak Hossain, Adv.
                                                        Ms. Sangita Chakraborty, Adv.
                                                                 Mr. Abdul Halim, Adv.
                                                                Mr. Sourav Dutta, Adv.
                                                              Ms. Paramita Sahu, Adv.
                                                               Ms. Susmita Saha, Adv.
                                                                 ...for the respondents

The Court: The award-debtor nos. 2, 3 and 4 have filed their affidavits of

assets.

Learned counsel appearing for the award-holder prays that the matter be

kept on any date.

List this matter on 12th January, 2024 under the heading 'Examination

of the Judgment-Debtors'. The award-debtor no.2 should be present on that

date.

(MOUSHUMI BHATTACHARYA, J.)

sg/R.Bhar