(Rosimuschestvo) vs Saraf Agencies Private Limited And Ors
2023 Latest Caselaw 3356 Cal/2

Calcutta High Court

(Rosimuschestvo) vs Saraf Agencies Private Limited And Ors on 7 December, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-28

                              ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE
                           (Commercial Division)

                               EC/397/2023

                  THE FEDERAL AGENCY FOR STATE
         PROPERTY MANAGEMENT OF THE RUSSIAN FEDERATION
                        (ROSIMUSCHESTVO)
                               VS
             SARAF AGENCIES PRIVATE LIMITED AND ORS.



  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 7th December, 2023.

Appearance:

Mr. Ratnanko Banerji, Sr. Adv. Ms. Medha Sachdeva, Adv. Mr. Deepanjan Dutta Roy, Adv, Mr. Raunak Bose, Adv.

Ms. Vidhi Sharma, Adv.

...award-holder

Mr. Avishek Manu Singhvi, Sr. Adv.

Mr. Jishnu Chowdhury, Adv. Mr. Soumabho Ghosh, Adv.

Mr. S. Sen, Adv.

Mr. Samriddha Sen, Adv.

Mr. S.k. Singhi, Adv.

Ms. Riti Basu, Adv.

Ms. Piyali Pan, Adv.

Mr. Sayan Banerjee, Adv. ...for the judgment-debtor no. 1

The Court: Learned counsel appearing for the award-debtor has made his

submissions with regard to continuation of the interim order of stay of the

award.

List this matter along with AP/350/2021, GA/1/2021 and GA/2/2021

on 19th December, 2023.

(MOUSHUMI BHATTACHARYA, J.)

T.O. A.R.(C.R.)