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Veikle Grain Ltd vs Vijaywargi Pulses And Grains Agency ...
2023 Latest Caselaw 3351 Cal/2

Citation : 2023 Latest Caselaw 3351 Cal/2
Judgement Date : 6 December, 2023

Calcutta High Court

Veikle Grain Ltd vs Vijaywargi Pulses And Grains Agency ... on 6 December, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-22

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EC/113/2019

                           VEIKLE GRAIN LTD.
                                  VS
             VIJAYWARGI PULSES AND GRAINS AGENCY PVT. LTD.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th December, 2023.

Appearance:

Mr. Mainak Bose, Adv.

Ms. N. Banerjee, Adv.

Mr. D. Ray Chowdhury, Adv.

Mr. Aditya Garodia, Adv.

Mr. Aritra Basu, Adv.

Mr. Pintu Ghosh, Adv.

Mr. U. Garodia, Adv.

The Court : Mr. Dharmendra Kumar Vijaywargi who was being examined

on behalf of the award-debtor is directed to be present on the returnable date.

Let this matter appear on 11th December, 2023 under the heading "For

Examination of the Judgment-Debtors".

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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