Kotak Mahindra Bank Limited vs Rrc International Freight Services ...
2023 Latest Caselaw 3346 Cal/2

Calcutta High Court

Kotak Mahindra Bank Limited vs Rrc International Freight Services ... on 6 December, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-8

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                    EC/583/2018

                      KOTAK MAHINDRA BANK LIMITED
                                  VS
             RRC INTERNATIONAL FREIGHT SERVICES LTD. & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th December, 2023.

Appearance:

Mr. Rajarshi Dutta, Adv.

Mr. Deepak Kr. Jain, Adv.

The Court : An adjournment is sought for on behalf of the judgment-

debtor no. 2.

The time to file the Affidavit-in-Reply is extended till the returnable date.

Let this matter appear on 18th December, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag