Ravi Sanei vs Rajesh Sanei And Ors
2023 Latest Caselaw 3284 Cal/2

Calcutta High Court

Ravi Sanei vs Rajesh Sanei And Ors on 1 December, 2023

                                                                          OD-10

                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                             EC/190/2023
                              GA/1/2023
                              GA/2/2023
                             RAVI SANEI
                                 VS
                        RAJESH SANEI AND ORS.

BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 1st December, 2023 Appearance:

Mr.Swatarup Banerjee Adv. Mr. Santosh Kr. Roy, Adv. Mr. Rajarshi Dutta, Adv. Ms. Arunima Lala, Adv. Mr. Shashwat Nayak, Adv. Ms. Antaline Guha, Adv.

For decree-holder.

Ms. Noelle Banerjee, Adv.

Mr. Dipak Dey, Adv.

Mr. Dipanjan Dey, Adv. Miss Mega Das, Adv.

For the judgment debtor.

THE COURT: Learned Counsel for the judgment debtor resumes argument and concludes.

Hearing is concluded. Judgment is reserved.

[APURBA SINHA RAY, J.]

dg/