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Kotak Mahindra Bank Ltd vs Saisree Engineers Private Limited And ...
2023 Latest Caselaw 3279 Cal/2

Citation : 2023 Latest Caselaw 3279 Cal/2
Judgement Date : 1 December, 2023

Calcutta High Court

Kotak Mahindra Bank Ltd vs Saisree Engineers Private Limited And ... on 1 December, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-68
                                 ORDER SHEET

                                 EC/315/2021
                               IA NO: GA/1/2022

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)


                      KOTAK MAHINDRA BANK LTD.
                                 VS
              SAISREE ENGINEERS PRIVATE LIMITED AND ANR.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 1st December, 2023.

Appearance:

Ms. Shrayashee Das, Adv.

Mr. Himanshu Bhawsinghka, Adv.

...for the petitioner

The Court: The judgment-debtors continue to remain unrepresented.

The advocate-on-record of the award-holder prays that a date be fixed for

examination of judgment-debtors. It is also submitted that a proposed

settlement between the parties could not be given effect to.

List this matter on 5th January, 2024, as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

sg/R.Bhar

 
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