Poonawalla Fincorp Limited vs Vibhute Dattatray Shamrao And Anr
2023 Latest Caselaw 3275 Cal/2

Calcutta High Court

Poonawalla Fincorp Limited vs Vibhute Dattatray Shamrao And Anr on 1 December, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-70
                                  ORDER SHEET

                                   EC/17/2022

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)


                       POONAWALLA FINCORP LIMITED
                                   VS
                   VIBHUTE DATTATRAY SHAMRAO AND ANR.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 1st December, 2023.

Appearance:

Mr. K.K. Pandey, Adv.

Ms. Enakshi Saha, Adv.

Mr. Anirban Kar, Adv.

Mr. Munshi Ashiq Elahi, Adv.

Ms. Snigdha Das, Adv.

The Court: Learned counsel appearing for the award-debtors seeks leave

to file the affidavit of assets in the correct form. Such leave is granted.

The affidavit of assets should be filed in the department by 8th December,

2023.

List this matter on 8th December, 2023 under the heading 'Examination

of Judgment-Debtors'.

(MOUSHUMI BHATTACHARYA, J.)

sg/R.Bhar