Citation : 2023 Latest Caselaw 5801 Cal
Judgement Date : 31 August, 2023
D/L Item No. 09 31.08.2023
KOLE CRC 5 of 2023 in FA 316 of 2016 with IA No. CAN 2 of 2023 (CAN not in file)
Ashoke Ghosh
-Vs.-
Shyamal Roy
Mr. Milan Ch. Bhattacharya, Sr. Adv. Ms. Sulagna Bhattacharyya, ... for the appellant.
Mr. K. K. Lahiri, ... for the contemnor.
Hearing is concluded. Judgment is reserved.
(Arijit Banerjee, J.)
(Apurba Sinha Ray, J.)
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