(Ad) vs The State Of West Bengal & Ors
2023 Latest Caselaw 5741 Cal

DL-6
                                WP.ST 134 of 2018
30.08.2023
Court No.5                     Dr. Manab Chatterjee
(AD)                                    Vs.
                          The State of West Bengal & Ors.

                   Mr. Samim Ahamed
                   Mr. Arka Maiti
                   Ms. Ambiya Khatun
                                                  ... for the petitioner.

                   Mr. Tapan Kumar Mukherjee,
                              Ld. Sr. Advocate & Ld. AGP
                   Mr. Somnath Naskar

                                        ...for the State-respondents.

It is contended on behalf of the petitioner that, the

issues involved in the writ petition is covered by the

judgment and order dated July 24, 2023 passed by this

Bench in WP.ST 238 of 2014 [West Bengal (Government

and Sponsored) Polytechnic Teachers' Association

(Formerly West Bengal Polytechnic Teachers' Federation)

& Ors. Vs. The State of West Bengal & Ors.].

Learned Senior Advocate appearing for the State

submits that, the State proposes to prefer a Special

Leave Petition against the judgment and order dated

July 24, 2023 passed in WP.ST 238 of 2014. He seeks

some time.

In such circumstances, list the writ petition on

September 18, 2023.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)