Smt. Anjali Chowdhury & Ors vs The New India Assurance Co. Ltd. & ...
2023 Latest Caselaw 5698 Cal

Citation : 2023 Latest Caselaw 5698 Cal
Judgement Date : 29 August, 2023

Calcutta High Court (Appellete Side)

Smt. Anjali Chowdhury & Ors vs The New India Assurance Co. Ltd. & ... on 29 August, 2023

29.08. 2023
 item No.2
n.b.
ct. no. 551               FMA 459 of 2011

                      Smt. Anjali Chowdhury & Ors.
                               Vs.
                The New India Assurance Co. Ltd. & Anr.


              Ms. Gopa Das Mukherjee,
                             .... For the respondent.

This matter appears for correction. In page 3 in the

last line the balance enhanced amount was erroneously

recorded as "Rs.6,25,1571/-" it should be read as

"Rs.6,25,157/-only".

Let this matter be made a part of the judgment

dated 13.7.2023.

All parties shall act on the server copy of this order

duly downloaded from the official website of this Court.

( Subhendu Samanta, J.)

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