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Aloka Ghosh & Ors vs Brojo Kishore Nath And Anr
2023 Latest Caselaw 5643 Cal

Citation : 2023 Latest Caselaw 5643 Cal
Judgement Date : 28 August, 2023

Calcutta High Court (Appellete Side)
Aloka Ghosh & Ors vs Brojo Kishore Nath And Anr on 28 August, 2023

28.08.2023

BR

FMAT 38 of 2020 With IA No. CAN 1 of 2021 Aloka Ghosh & Ors.

-vs Brojo Kishore Nath and anr.

Mr.L.M.Ghosh ... for the appellant

On the prayer of the learned advocate appearing on behalf of insurance company, the matter is adjourned for four weeks to file the certified copy of the judgment and award dated 1st April, 2019.

Let the matter appear on 25.9.2023.

( Ajay Kumar Gupta , J. )

 
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