Soumitra Maity vs Niranjan Kr. Bhunia Alias N. K. ...
2023 Latest Caselaw 5638 Cal

28.08.2023 Serial no.16 Aloke

CRR 1253 of 2019

Soumitra Maity Vs.

Niranjan Kr. Bhunia alias N. K. Bhunia & Anr.

The present revision is against an order being No. 22

dated 18.03.2017 in the Criminal Revision No. 01 of 2015 passed

by the Learned Additional District & Sessions Judge, Calcutta by

confirmation of conviction and sentence order dated 27.10.2014

passed by the Learned 19th M.M. in case No. C/16014/2011

under Section 138 of the Negotiable Instrument Act, 1881.

As none appears on behalf of the learned counsel for the

petitioner and this is a revision against a judgment and order of

conviction and sentence, let an Administrative Notice be issued

upon the petitioner through the learned Registrar Administrative

(L & OM), High Court, Calcutta. Returnable in the monthly list of

October, 2023.

Let the matter appear in the monthly list of October,

2023.

(Shampa Dutt (Paul), J.)