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Ct. No. 04 Samir Sen vs Ab Asim Mukherjee And Others
2023 Latest Caselaw 5598 Cal

Citation : 2023 Latest Caselaw 5598 Cal
Judgement Date : 25 August, 2023

Calcutta High Court (Appellete Side)
Ct. No. 04 Samir Sen vs Ab Asim Mukherjee And Others on 25 August, 2023
SL-1   25.08.                           SA 53 of 2021
       2023
       Ct. No. 04                        Samir Sen
                                               Vs.
          Ab                      Asim Mukherjee and others.
                                          ---------------

Mr. Debashis Roy, Ms. Oisani Mukherjee, Mr. M. Sen.

... for the appellant.

This matter has come up in the list for correction of typographical error crept in the judgment and order dated 18th August 2023.

It is submitted that in the last paragraph at page 4, the date of the judgment and decree of the First Appellate Court has been recorded inadvertently as "31.01.2014". It should be "20.04.2018". The same mistakes have also crept in the third line at page 6 and twelfth line at page 7 of the said judgment.

The mistakes are apparent.

Let the judgment and order dated 18th August 2023 be corrected accordingly.

Let this order be read conjointly with the judgment and order dated 18th August 2023.

(Harish Tandon, J.)

(Ajay Kumar Gupta, J.)

 
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